Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(1)(b) in The Karnataka Prohibition Act, 1961

(b)if the purposes for which the licence, permit, pass or authorisation was granted ceases to exist;