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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7)(c) in The Chennai Corporation Officers Service Rules, 1975

(c)when he is absent from duty during vacation or authorised holidays or on casual leave issued by the State Government having been on duty immediately before and immediately after such absence;