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Supreme Court - Daily Orders

C.I.T. Chennai vs M/S Arun Excello Foundations Pvt. Ltd. on 22 April, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.801                             COURT NO.12               SECTION IIIA

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                No(s).
     11544/2013

     (Arising out of impugned final judgment and order dated 18/10/2012
     in TC No. 1348/2007 passed by the High Court Of Madras)

     C.I.T. CHENNAI                                                   Petitioner(s)

                                                   VERSUS

     M/S ARUN EXCELLO FOUNDATIONS PVT. LTD.                           Respondent(s)

     Date : 22/04/2015 This petition was called on for mentionig today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                Mrs. Gargi Khanna,Adv.
                                      Mrs. Anil Katiyar,Adv.


     For Respondent(s)                Mr. T.Harish Kumar,Adv.


         UPON being mentioned by the counsel the Court made the following
                                     O R D E R

List on 28.4.2015 along with SLP(C)No. 22450/2011.




                            (SUMAN WADHWA)                      (SUMAN JAIN)
                              AR-cum-PS                         COURT MASTER




Signature Not Verified

Digitally signed by
Suman Wadhwa
Date: 2015.04.22
16:46:30 IST
Reason: