Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] Union of India - Section Section 85C in The Income Tax Act, 1961 85C. Deduction of tax on royalties, etc., received from certain foreign companies. - [Repealed by the Finance (No. 2) Act, 1967 (20 of 1967), section 33 and Schedule III (w.e.f. 1-4-1968).]
