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State of Punjab - Section

Section 50 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

50.

- The accounts pertaining to canteen shall be audited once every 12 months by the registered accountants and auditors;Provided that the Labour Commissioner, Punjab may approve of any other person to audit the accounts, if he is satisfied that it is not feasible to appoint a registered accountant and auditor in view of the site or the location of the canteen.