Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(4) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (4)The fee structure so determined by the Fee Regulatory Committee shall be binding on the self financed schools for a period of three years.
