Section 194(1)(e) in Rajasthan Municipalities Act, 2009
(e)[ to erect or re-erect any tower or similar structure on a land or building.] [New Clause (e) Added Vide Notification No. F. 2(33) Vidhi/2/2011, dated 22.9.2011 Published in Rajasthan Gazette Exty. Point 4(A), dated 22.09.2011 w.e.f. 31.03.2011.]