Supreme Court - Daily Orders
Airports Economic Regulatory ... vs Delhi International Airport Ltd on 18 February, 2026
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.20 COURT NO.15 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11802/2025
AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA Appellant(s)
VERSUS
DELHI INTERNATIONAL AIRPORT LTD. & ORS. Respondent(s)
IA No. 230689/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 230687/2025 - STAY APPLICATION WITH C.A. No. 11308/2025 (XVII-B) IA No. 216598/2025 - STAY APPLICATION C.A. No. 13556/2025 (XVII-B) IA No. 272520/2025 - STAY APPLICATION C.A. No. 14577/2025 (XVII-B) IA No. 306991/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306996/2025 - EX-PARTE STAY IA No. 306994/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 14576/2025 (XVII-B) IA No. 306518/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306517/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 306515/2025 - STAY APPLICATION Diary No(s). 69586/2025 (XVII-B) IA No. 325163/2025 - CONDONATION OF DELAY IN FILING IA No. 325161/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 325158/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 325162/2025 - STAY APPLICATION C.A. No. 320/2026 (XVII-B) IA No. 204/2026 - CONDONATION OF DELAY IN FILING IA No. 198/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Signature Not Verified JUDGMENT Digitally signed by NEHA GUPTA Date: 2026.02.19 IA No. 195/2026 - PERMISSION TO FILE LENGTHY LIST OF DATES 16:37:53 IST Reason:
IA No. 201/2026 - STAY APPLICATION 1 Diary No(s). 72005/2025 (XVII-B) IA No. 337939/2025 - CONDONATION OF DELAY IN FILING APPEAL IA No. 337937/2025 - EX-PARTE STAY IA No. 337940/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 337938/2025 - PERMISSION TO FILE APPEAL C.A. No. 117/2026 (XVII-B) IA No. 6883/2026 - EX-PARTE STAY IA No. 6885/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15174/2025 (XVII-B) IA No. 336919/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 336918/2025 - STAY APPLICATION C.A. No. 58/2026 (XVII-B) IA No. 3417/2026 - EX-PARTE STAY IA No. 3418/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 1628/2026 (XVII-B) IA No. 20643/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 20639/2026 - EX-PARTE STAY IA No. 20640/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 71080/2025 (XVII-B) IA No. 46230/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 46229/2026 - STAY APPLICATION Diary No(s). 71350/2025 (XVII-B) IA No. 42871/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 42872/2026 - EX-PARTE STAY IA No. 42873/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 18-02-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE PRASANNA B. VARALE For Appellant(s) : Mr. N. Venkataraman, A.S.G. Mr. Pragyan Pradip Sharma, Sr. Adv. Mr. K. P. S. Kohli, Adv.
Ms. Avshreya Pratap Singh Rudy, Adv. Mr. Ritesh Kumar, AOR Mr. Kartik Mittal, Adv. Ms. Purva Kohli, Adv.2
Mr. Rachit Sharma, Adv. Ms. Yashashvini Chandra, Adv. Mr. Dheerendra Singh Bisht, Adv. Mr. Vipul Shankar Sharma, Adv. Mr. Shalini Prasad, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Sudarshan Lamba, AOR Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Mr. Mayank Pandey, Adv. Mr. Bhuvan Kapoor, Adv. Mr. Anuj Srinivasan Udupa, Adv. Mr. Rajat Nair, Adv.
Mr. Nikilesh Ramachandran, AOR Mr. Shubham Seth, Adv.
Mr. Lovekesh Aggarwal, Adv. Ms. Shridevi Dumpa, Adv. Mr. Aditya Krishnan, Adv. Mr. Asrar Ahmed, Adv.
Ms. Poonam Kalia, Adv.
Mr. Sachin Sharma, AOR Mr. N Venkataraman, A.S.G. Mr. R Venkataramani, Attorney General for India Ms. Shweta Bharti, Adv. Mr. Sachin Sharma, Adv. Ms. Yashodhara Burmon Roy, Adv. Ms. Darshita Sethia, Adv. Mr. Kartikay Agarwal, Adv. Mr. Prakarti Srivastava, Adv. Mr. Anil Kumar Gulati, Adv. Mr. Nur Tandon, Adv.
Ms. Yashasvini Chandra, Adv. Ms. Shalini Prasad, Adv.
Mr. N Venkatraman, Sr. Adv. Mr. Sonal K Singh, Adv.
Ms. Muskan Agarwal, Adv. Ms. Sukanya Lal, AOR Ms. Yashasvani Chandra, Adv.
Mr. N Venkatraman, A.S.G. Mr. Ankur Sood, AOR Mr. Prajwal Suman, Adv. Mr. Dhaman Trivedi, Adv. Ms. Romila Mandal, Adv. Dr. Anand Kumar, Adv.
Dr. Shreya Sharma, Adv. Ms. Yashasvini Chandra, Adv.3
Ms. Shalini Prasad, Adv.
Mr. Vipul Shankar Sharma, Adv. Mr. Anurag Sharma, Adv.
Mr. Buddy Ranganadhan, Sr. Adv. Mr. Prantar Basu Choudhury, Adv. Ms. Nishtha Kumar, Adv. Mr. Shrom Sethi, Adv.
Ms. Shefali Tripathi, Adv. Ms. Nandini Tomar, Adv. Mr. Sriyut Shukla, Adv. Mr. Sahil Tagotra, AOR For Respondent(s) : Dr. A.M. Singhvi, Sr. Adv.
Mr. Parag P. Tripathi, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Sajan Poovayya, Sr. Adv. Mrs. Aanchal Mullick, Adv. Mr. Rishi Agrawala, Adv. Mr. Milanka Chaudhary, Adv. Mr. Saurobroto Dutta, Adv. Mr. Manu Krishnan, Adv. Ms. Amrita Narayan, Adv. Ms. Naina Dubey, Adv.
Ms. Aanchal Mullick, Adv. Mr. Madhav Sharma, Adv. Mr. Ravneet Singh, Adv. Ms. Anwesha Padhi, Adv. Mr. Aparajito Sen, Adv. Ms. Sindhura N Swamy, Adv. Ms. Chanan Parwani, Adv. Mr. Naman Agarwal, Adv. Mr. E. C. Agrawala, AOR Mr. Sajan Poovayya, Sr. Adv. Ms. Amrita Narayan, Adv. Mr. Mohit D. Ram, AOR Ms. Nayan Gupta, Adv.
Mr. Nayan Gupta, Adv.
Mr. Raghav Tiwari, Adv. Mr. Madhav Sharma, Adv. Mr. Palash Maheshwari, Adv. Ms. Palash Maheshwari, Adv.
Mr. Anshuman Srivastava, AOR Mr. P Chidambaram, Sr. Adv. Mr. Guru Krishnakumar, Sr. Adv. Mr. Prantar Badu Chowdhury, Adv. Ms. Nishtha Kumar, Adv. Mr. Mrinal Ojha, Adv.
Mr. Debarshi Dutta, Adv.4
Mr. Shrom Sethi, Adv.
Mr. Nitin Kala, Adv.
Mr. Kunal Singh, Adv.
Mr. Tanmay Jain, Adv.
Mr. Azeem Samuel, Adv.
Mr. Vishesh Goel, Adv.
Mr. Ashwin K, Adv.
Mr. Sahil Tagotra, AOR Mr. Karan Lahiri, Adv.
Mr. Abhikalp Pratap Singh, AOR Mr. Sachin Sharma, AOR Mr. Chirag Jain, Adv.
Mr. Charudatta Vijayrao Mahindrakar, AOR Mrs. Darshana Mahindrakar, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Nikilesh Ramachandran, AOR Ms. Neelam Rathore, Adv. Mr. Shubham Seth, Adv.
Mr. Lovekesh Aggarwal, Adv. Mr. Umang Saini, Adv.
Mr. Sagar Pradhan, Adv. Ms. Shridevi Dumpa, Adv. Mr. Aditya Krishnan, Adv. Ms. Poonam Kalia, Adv.
Mr. Sagar Kumar Pradhan, Adv. Ms. Sheenam Chhabra, Adv.
Mr. Ranjit Singh Walia, Adv. Ms. Renuka Singh, Adv.
Mr. Raj Bhushan, Adv.
Mr. Vatsalya Vigya, AOR Mr. Kumar Shivam, Adv.
Mr. A.R. Takkar, Sr. Adv. Ms. Shriya Takkar, Adv. Mr. Manan Takkar, Adv.
Mr. A. Venayagam Balan, AOR Mr. Tarun Khurana, Adv. Mr. Amarjeet Kumar, Adv. Mr. Abhijeet Deshmukh, Adv. Ms. Snigdha Singh, Adv. Mrs. Meenakshi Ogra, Adv. Mrs. Santhanalakshmi, Adv.
Mr. Ritesh Kumar, AOR Mr. Ritesh Kumar, AOR UPON hearing the counsel the Court made the following 5 O R D E R At the joint request, re-list on 11.03.2026.
C.A. Nos.117/2026, 15174/2025, 58/2026, 1628/2026, 71080/2025, 71350/2025 to be detagged. However, we direct the matters to be listed on the same date, i.e., 11.03.2026.
(NEHA GUPTA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 6