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State of Rajasthan - Section

Section 16 in Rajasthan Ropeway Rules, 2000

16. First aid.

(1)The promoter shall maintain sufficient stock of first aid material including common unrestricted medicines at convenient place of the Ropeway system for being used during emergencies.
(2)the promoter shall get some of its employees trained in emergent handling of cases needing first aid and be in touch with the nearest hospital, dispensary and medical practitioner for prompt relief if the situation to warrants.