Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(4)(a) in The Haryana State Legal Service Authority Rules, 1995 (a)The applicant has knowingly made false statement or furnishing false information as regards his means or place of residence; or