Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1)(a) in Bihar Excise Act, 1915

(a)
(i)of manufacturing or supplying wholesale, or
(ii)of manufacturing and supplying wholesale, or
(iii)of selling wholesale or retail or
(iv)of manufacturing or supplying wholesale and selling retail, or
(v)of manufacturing and supplying wholesale and selling retail; any country liquor or intoxicating drug with any specified local, or