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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(2)(viii) in The Maharashtra Irrigation Act, 1976

(viii)under sub-section (3) of section 44, all matters connected with the enforcement of the provisions of the Land Acquisition Act, 1894 in so far as they are applicable to the acquisition of land or extinguishment of the right or interest;