Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 146 in The Delhi School Education Rules, 1973

146. Admission Fees.

(1)No admission fee shall charged or collected by an Aided school for admission to any class up to class VIII.
(2)An admission fee of Rs. 3/- per student shall be charged and collected by the aided school for admission to any class in the [Secondary or Senior Secondary stages] [Substituted by the Delhi School Education (Amendment) Rules, 1990 w.e.f. 23.2.1990).] but where a student has already paid an admission fee, no admission fee shall be charged on his promotion to any higher class in the same school; but if he joins any other aided school that other school may charge and collect admission fee from him.
(3)No admission fee shall be charged or collected by an aided school from a student who is exempted from payment of tuition fees, and, only one-half of the specified admission fee shall be charged from a student who is required to pay tuition fees at the rate of one-half of the specified rate.