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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(2)The daily routine shall provide, inter alia, for a regulated and disciplined life, personal hygiene and cleanliness, physical exercise, yoga, educational classes, voca-tional training, organised recreation and games, moral education, group activities, prayer and community singing and special programmes for sundays and holidays.