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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Telangana - Subsection

Section 94(3) in Telangana District Boards Act, 1955

(3)Whoever washes such clothing or bedding or other articles at any place other than those set apart for such purposes under sub-section (1) shall, on conviction before a Magistrate, be liable to a fine not exceeding fifty rupees.