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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Multi-State Co-Operative Societies Rules, 2002

(3)If within half-an hour from the time appointed for the meeting a quorum is not present, the meeting shall stand adjourned:Provided that a meeting which has been called on requisition of the members shall not be adjourned but dissolved.