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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(8) in Manipur University of Culture Act, 2015

(8)The Chancellor may, by order in writing, annul any proceeding of the University which is not in conformity with the Act, the Statutes or the Ordinances;Provided that before making any such order, he shall call upon the Registrar to show cause why such an order should not be made, and, if any cause is shown within a reasonable time, he shall consider the same.