Custom, Excise & Service Tax Tribunal
M/S.Indian Perfumes And Falvours vs Cce, Noida on 18 February, 2008
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, PRINCIPAL BENCH, COURT NO.I, NEW DELHI Excise Appeal Nos.3112-3113 of 2007 Date of Hearing: 18.2.2008 M/s.Indian Perfumes and Falvours Appellant [Rep.by: None] Vs. CCE, Noida Respondent [Rep.by: Mr. S. Kumar, DR] Coram: Honble Mr. Justice S.N.Jha, President Honble Mr. M. Veeraiyan, Member (Technical) O R D E R
Per Justice S.N. Jha:
Put up on 7.3.2008 for compliance. [Justice S.N. Jha] President [M. Veeraiyan] Member (Technical) nk