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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)To monitor the utilization of the funds received from the Government or Local Authority or from any other sources;