Supreme Court - Daily Orders
Union Of India vs Filco Trade Centre Pvt. Ltd. on 18 April, 2022
Bench: S. Abdul Nazeer, Vikram Nath
ITEM NO.34 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).32709-32710/2018
(Arising out of impugned final judgment and order dated
29-08-2018/05-09-2018 in SCA Nos.18433/2017 and 20185/2017 passed
by the High Court of Gujarat at Ahmedabad)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
FILCO TRADE CENTRE PVT. LTD. & ANR. Respondent(s)
(IA No. 178996/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH SLP(C) No. 2148-2149/2021
(FOR ADMISSION and I.R. and IA No.8319/2021-CONDONATION OF DELAY IN
FILING)
SLP(C) No. 12048/2020
(IA No. 103042/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 31125/2021 - INTERVENTION APPLICATION IA No. 31119/2021 - INTERVENTION APPLICATION IA No. 31108/2021 - INTERVENTION APPLICATION IA No. 31091/2021 - INTERVENTION APPLICATION IA No. 25827/2021 - INTERVENTION APPLICATION IA No. 14049/2021 - INTERVENTION APPLICATION) SLP(C) No. 447/2021 (FOR ADMISSION and I.R. and IA No.2427/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 1768/2021 SLP(C) No. 12125/2020 (IA No. 103975/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14505/2020 (IA No. 122957/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 60361/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.04.19 SLP(C) No. 15118/2020 16:03:45 IST Reason: (IA No. 129705/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 1 SLP(C) No. 15176/2020 (IA No. 130586/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15339/2020 (IA No. 132022/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15117/2020 (IA No. 129694/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) Nos. 90/2021, 19-20/2021 and 706-707/2021 SLP(C) No. 15996/2020 (IA No. 135575/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15929/2020 (IA No. 134955/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15704/2020 (IA No. 134129/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15784/2020 (IA No. 134677/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) Nos. 624/2021 and 1002/2021 SLP(C) No. 3957/2021 (IA No. 27063/2022 - APPLICATION FOR TRANSPOSITION) SLP(C) No. 4713-4714/2021 (FOR ADMISSION and I.R. and IA No.20885/2021-CONDONATION OF DELAY IN FILING and IA No.20886/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3049-3050/2021 (IA No. 40900/2022 - APPLICATION FOR TRANSPOSITION IA No. 16359/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 4/2021 (FOR ADMISSION and I.R. and IA No.117/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16039/2020 (IA No. 136032/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 2 SLP(C) No. 440/2021 (IA No.2396/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 75/2021 SLP(C) No. 3047-3048/2021 (IA No. 5572/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 709/2021 SLP(C) No. 435/2021 (FOR ADMISSION and I.R. and IA No.2357/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16088/2020 (IA No. 136771/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 851/2021 (FOR ADMISSION and I.R. and IA No.4992/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 705/2021 (FOR ADMISSION and I.R. and IA No.3906/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 1571/2021 (IA No. 10934/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16086/2020 (IA No. 136763/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 136761/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 1262/2021 (IA No. 8284/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 1779-1780/2021 (IA No. 19184/2022 - APPLICATION FOR PERMISSION IA No. 9810/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 1827-1828/2021 SLP(C) No. 2150-2151/2021 (FOR ADMISSION and I.R. and IA No.269/2021-CONDONATION OF DELAY IN FILING and IA No.270/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 3 SLP(C) No. 907/2021 (IA No. 5414/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) Nos. 1057-1058/2021, and 1773-1774/2021 SLP(C) No. 3992-3993/2021 (IA No. 27794/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16061/2020 (FOR ADMISSION and I.R.) 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SLP(C) No. 3505/2022 (FOR ADMISSION and I.R. and IA No.29130/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3510/2022 (FOR ADMISSION and I.R. and IA No.29225/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3956/2022 (FOR ADMISSION and I.R. and IA No.32250/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 30333/2018 SLP(C) No. 30204/2018 (IA No. 165909/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 1741/2019 (IA No. 8887/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 26626/2019 Diary No(s). 38404/2019 (FOR ADMISSION and I.R. and IA No.177529/2019-CONDONATION OF DELAY IN FILING) Diary No(s). 1216/2020 Diary No(s). 5154/2020 (FOR ADMISSION and I.R. and IA No.40210/2020-CONDONATION OF DELAY IN FILING and IA No.40211/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 5317/2020 W.P.(C) No. 926/2020 SLP(C) No. 4254/2022 (FOR ADMISSION and I.R. and IA No.28671/2022-CONDONATION OF DELAY IN FILING) 8 SLP(C) No. 4916/2020 (IA No.21706/2020-CONDONATION OF DELAY IN FILING) SLP(C) No. 5756/2020 (FOR ADMISSION and I.R. and IA No.29170/2020-CONDONATION OF DELAY IN FILING and IA No.29172/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 6145/2020 (FOR ADMISSION and I.R. and IA No.29848/2020-CONDONATION OF DELAY IN FILING and IA No.29850/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 6737/2020 (FOR ADMISSION and I.R. and IA No.35313/2020-CONDONATION OF DELAY IN FILING) SLP(C) No. 7425-7428/2020 (IA No. 103345/2020 - EXEMPTION FROM FILING O.T. 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SLP(C) No. 1363/2021 (IA No. 111178/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15070/2020 SLP(C) No. 1772/2021 (IA No. 82068/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 9 SLP(C) No. 4694/2021 (IA No. 75004/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4462/2021 (IA No. 108554/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 2059/2021 SLP(C) No. 1499/2021 (IA No. 10264/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 2356/2021 (IA No. 17754/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3271/2021 (IA No. 19234/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3364/2021 SLP(C) No. 3261/2022 (FOR ADMISSION and I.R.) SLP(C) No. 2161/2022 (IA No. 49847/2022 - CLARIFICATION/DIRECTION IA No. 20132/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3449/2022 (FOR ADMISSION and I.R.) SLP(C) Nos. 3399/2022, 2898/2022 and 3384/2022 SLP(C) No. 3437/2022 (FOR ADMISSION and I.R.) SLP(C) No. 3369/2022 SLP(C) No. 3965/2022 (FOR ADMISSION and I.R. and IA No.32349/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3669/2022 (FOR ADMISSION and I.R.) SLP(C) No. 8994/2020 (FOR ADMISSION and I.R. and IA No.69853/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 6834/2021 (FOR ADMISSION and I.R. and IA No.43987/2021-CONDONATION OF DELAY IN FILING and IA No.43988/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 10 Diary No(s). 6840/2021 (FOR ADMISSION and I.R. and IA No.42101/2021-CONDONATION OF DELAY IN FILING and IA No.42102/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 6986/2021 (FOR ADMISSION and I.R. and IA No.46587/2021-CONDONATION OF DELAY IN FILING and IA No.46588/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7931/2021 (FOR ADMISSION and I.R. and IA No.70146/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 13207/2021 (FOR ADMISSION and I.R. and IA No.106488/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12398/2021 (FOR ADMISSION) SLP(C) No. 12550/2021 (FOR ADMISSION and I.R. and IA No.99052/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12381/2021 (FOR ADMISSION and I.R.) SLP(C) No. 15985/2021 (IA No.129336/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 19476/2021 (FOR ADMISSION and I.R.) SLP(C) No. 1733/2022 (FOR ADMISSION and I.R. and IA No.16813/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 2171/2022 (FOR ADMISSION and I.R. and IA No.20182/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5822/2021 (IA No. 51118/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5584/2021 (IA No. 48483/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5458/2022 (FOR ADMISSION and I.R. and IA No.45513/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 11 SLP(C) No. 5096/2022 (FOR ADMISSION and I.R. and IA No.42119/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 6093/2022 (FOR ADMISSION and I.R. and IA No.49990/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 18-04-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE VIKRAM NATH For Petitioner(s) Mr. N.Venkataraman,ASG Mr. Balbir Singh,ASG Mr. Mukesh Kumar Maroria, AOR Ms. B.Sunita Rao,Adv. Ms. Alka Agarwal,Adv. Ms. Seema Bengani,Adv. Ms. Vimla Sinha,Adv. Mr. Akshay Amritanshu,Adv. Mr. Zoheb Hussain,Adv. Ms. Shraddha Deshmukh,Adv. Mr. B. Krishna Prasad, AOR Mr. Raj Bahadur Yadav, AOR Mr. B. V. Balaram Das, AOR Mr. Jagmohan Bansal,Sr.Adv. Mr. Ajay Aggarwal,Adv. Mr. Adarsh Aggarwal,Adv. Mr. Rajan Narain, AOR Mr. Ajay Aggarwal,Adv. Mr. Adarsh Aggarwal,Adv. Mr. Rajan Narain, AOR Ms. Charanya Lakshmikumaran, AOR Mr. Aditya Bhattacharya,Adv. Ms. Apeksha Mehta,Adv. Ms. Mounica Kasturi,Adv.
Mr. Ashwin Kumar D.S.,Adv. Ms. Surbhi Mehta, AOR Mr. Vivek Sarin,Adv. Mr. Dibya Prashant Singh,Adv. Mr. Satish C.Kaushik,Adv. Mr. Syed Asad Mahdi,Adv. Mr. Aakarshan Aditya, AOR 12 Ms. Ranjeeta Rohatgi, AOR Ms. Richa Kapoor,Adv. Ms. Jyoti Zongjulu,Adv.
Mr. Mahesh Raichandani,Adv. Mr. Deepak Khokhar,Adv. Mr. Aneesh Mittal, AOR Mr. Shubhranshu Padhi, AOR Mr. Ashish Yadav,Adv. Mr. Rakshit Jain,Adv. Mr. Vishal Banshal,Adv.
For Respondent(s) Mr. Arijit Prasad,Sr.Adv.
Ms. Rupal Bhatia,Adv. Ms. Rachitta Rai, AOR Mr. V.Raghuraman,Sr.Adv. Mr. S.Sukumaran,Adv. Mr. Bhanu Murthy J.S.,Adv. Mr. Anand Sukumar, AOR Mr. Bhupesh Kumar Pathak,Adv.
Mr. K.K.Chythanya,Sr.Adv. Mr. S.Sukumaran,Adv. Mr. Tata Krishna,Adv. Mr. Anand Sukumar, AOR Mr. Bhupesh Kumar Pathak,Adv.
Mr. P.N.Ravindran,Sr.Adv. Mr. P. S. Sudheer, AOR Mr. Harsit Dave,Adv. Mr. Bharat Sood,Adv. Ms. Shruti Jose,Adv.
Ms. Charanya Lakshmikumaran, AOR Mr. Aditya Bhattacharya,Adv. Ms. Apeksha Mehta,Adv. Ms. Mounica Kasturi,Adv.
Mr. Kishore Kunal, AOR Mr. Sumit Khadaria,Adv. Mr. Karthik S.,Adv.
Mr. Manish Rastogi,Adv.
Mr. Sparsh Bhargava,Adv. Mr. Akshay Sharma,Adv. Mr. Sasdeep Dhillon,Adv. Mr. Rahul Gupta, AOR 13 Mr. N.Venkataraman,ASG Mr. Balbir Singh,ASG Mr. Mukesh Kumar Maroria, AOR Ms. B.Sunita Rao,Adv. Ms. Alka Agarwal,Adv. Ms. Seema Bengani,Adv. Ms. Vimla Sinha,Adv. Mr. Akshay Amritanshu,Adv. Mr. Zoheb Hussain,Adv. Ms. Shraddha Deshmukh,Adv. Mr. B. Krishna Prasad, AOR Mr. Raj Bahadur Yadav, AOR Mr. B. V. Balaram Das, AOR Ms. S. Janani, AOR Mr. Deepak Goel,Adv. Mr. Pawan Kumar Shukla,Adv.
Mr. R. C. Kaushik, AOR Mr. Sudarshan Singh Rawat, AOR Mr. Sunny Sachin Rawat,Adv.
Dr. M.V.K.Moorthy,Adv. Mr. Hitendra Nath Rath, AOR Dr. J.Prasangi,Adv. Mr. Vikash Sinha,Adv.
Mr. Rajesh Rawal,Adv. Mr. Ashwani Kumar, AOR Mr. Alok Kr.Pandey,Adv. Mr. Kunal Prakash,Adv. Mr. Neeraj Kumar Verma, AOR Mr. Abhindra Maheshwari,Adv. Mr. Saurabh Jain,Adv. Ms. Tulika Mukherjee, AOR Mr. Jeetender Gupta, AOR Mrs. Tanuj Bagga Sharma, AOR Ms. Alka Goyal,Adv.
Mr. Niraj Sharma, AOR Ms. Mahima Sharma,Adv. Ms. Vaishnavi Paliwal,Adv.
Mr. Praveen Kumar, AOR Mr. Rajiv Agnihotri,Adv. Ms. Sunaina Kumar,Adv.14
Mr. Malak Manish Bhatt, AOR Mr. Rajat Mittal, AOR Mr. Milind Kumar, AOR Mr. Vishnu Kant, AOR Mr. Santosh Mishra, AOR Mr. Sandeep Chillana,Adv. Mr. Shekhar Sharma,Adv. Mr. Alok Tripathi, AOR Mr. Harish Bindumadhavan,Adv. Mr. Pawanshree Agrawal, AOR Mr. Sandeep Goyal,Adv. Mr. Pawanshree Agrawal, AOR Mr. Rishab Singla,Adv.
Mr. Abhishek Rastogi,Adv. Mr. Saman Ahsan, AOR Mr. Sibo Sankar Mishra, AOR Mr. Ayush Sharma, AOR Mr. Rupesh Kumar, AOR Ms. Neelam Sharma,Adv. Ms. Pankhuri Shrivastava,Adv. Mr. Rajeev Sharma,Adv.
Mr. Santosh Krishnan, AOR Mr. Uchit Sheth,Adv.
Mr. Gopal Jha, AOR Mr. N.K.Sharma,Adv.
Mr. Mukesh K.Verma,Adv. Mr. Ashwani Kr.Sharma,Adv. Mr. Sudhir Sukhija,Adv. Mr. Yadav Narender Singh, AOR M/S. Mitter & Mitter Co., AOR Ms. Shirin Khajuria, AOR Mrs.Mallika Chadha,Adv.
Ms. Ranjeeta Rohatgi, AOR Ms. Richa Kapoor,Adv. Ms. Jyoti Zongjulu,Adv.15
Mr. Ashish Choudhury,Adv. Mr. Alok Kumar,Adv.
Mr. Dhruv Surana,Adv. Mr. Rohit Amit Sthalekar, AOR Ms. Archana Pathak Dave,Adv. Ms. Deepanwita Priyanka, AOR Mr. Nikhil Goel, AOR Mr. C. K. Sasi, AOR Dr. Abhishek Atrey, AOR Ms. Ambika Atrey,Adv. Mr. Akash Giri,Adv.
Mr. Shirish K.Deshpande,Adv. Mr. Rahul Chitnis,Adv. Mr. Sachin Patil, AOR Mr. Aaditya A.Pande,Adv. Mr. Geo Joseph,Adv.
Ms. Shwetal Shepal,Adv.
Mr. Ajit Bhasme,Sr.Adv. Mr. Sanjay Kumar Visen, AOR Mr. Mukesh Kumar Pandey,Adv.
Mr. Navin Prakash, AOR Mr. Vinay Shraff,Adv. Mr. Ravi Bharuka, AOR Mr. Ankit Agarwal,Adv.
Mr. Dharmender Verma,Adv. For M/S. V. Maheshwari & Co., AOR Ms. Ruchi Kohli, AOR Mr. Upendra Mishra,Adv. Mr. Vinay Garg, AOR Mr. Nishit Agrawal,Adv. Mr. Harsh Mishra,Adv.
Mr. Sarad Kumar Singhania,Adv. Mr. Gurmeet Singh Makker, AOR Ms. Sangeeta Singh Saini,Adv. Mr. Hitesh Kumar Sharma,Adv. Mr. S.K.Rajora,Adv. Mr. Akhileshwar Jha,Adv. Mr. E.Vinay Kumar,Adv. Ms. Madhumita Sukla,Adv. Dr.(Mrs.)Vipin Gupta,AOR 16 UPON hearing the counsel the Court made the following O R D E R Issue notice in the matters in which notice has not been issued so far.
List after eight weeks.
(ANITA MALHOTRA) (RAM SUBHAG SINGH)
COURT MASTER COURT MASTER
17