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Gujarat High Court

Sahajanand Technologies Private ... vs Regional Director - North Western ... on 12 September, 2014

Author: Vijay Manohar Sahai

Bench: Vijay Manohar Sahai, R.P.Dholaria

                  C/LPA/428/2014                             ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       LETTERS PATENT APPEAL NO. 428 of 2014

                   In SPECIAL CIVIL APPLICATION NO. 3994 of 2013

================================================================
     SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
                              Versus
   REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
                        2....Respondent(s)
================================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
================================================================

                  CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR
                         SAHAI
                         and
                         HONOURABLE MR.JUSTICE R.P.DHOLARIA

                                   Date : 12/09/2014


                                    ORAL ORDER

(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Learned advocates appearing for the parties state that talks of compromise between the parties is going on. Hence, list the matter on 07.10.2014.

(V.M.SAHAI, J.) (R.P.DHOLARIA,J.) Ashish Tripathi Page 1 of 1