Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 12 September, 2014
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai, R.P.Dholaria
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR
SAHAI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 12/09/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Learned advocates appearing for the parties state that talks of compromise between the parties is going on. Hence, list the matter on 07.10.2014.
(V.M.SAHAI, J.) (R.P.DHOLARIA,J.) Ashish Tripathi Page 1 of 1