Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(3)(d) in The Rajasthan University of Health Sciences Act, 2005 (d)ensure that no expenditure not authorized not authorized in the budget is incurred by the University otherwise than by way of investment;