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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(d) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(d)ensure regular and wide publicity of the provisions of the Act, Central and State Government's programmes for the welfare of senior citizens ;