Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Shri Bharat Sher Singh Kalsia vs State Of Bihar And Anr on 17 February, 2021

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

    IN THE HIGH COURT OF JUDICATURE AT PATNA
           CRIMINAL MISCELLANEOUS No.19374 of 2016
      Arising Out of PS. Case No.-87 Year-2011 Thana- DUMRAO District- Buxar
======================================================
Maharaj Kumar Man Vijay Singh @ Manvijai Singh

                                                                ... ... Petitioner/s
                                     Versus
State Of Bihar and Anr

                                       ... ... Opposite Party/s
======================================================
                                       with
           CRIMINAL MISCELLANEOUS No. 42776 of 2013
      Arising Out of PS. Case No.-87 Year-2011 Thana- DUMRAO District- Buxar
======================================================
Shri Bharat Sher Singh Kalsia

                                                                ... ... Petitioner/s
                                     Versus
State Of Bihar and Anr

                                       ... ... Opposite Party/s
======================================================
                                       with
           CRIMINAL MISCELLANEOUS No. 37087 of 2017
      Arising Out of PS. Case No.-87 Year-2011 Thana- DUMRAO District- Buxar
======================================================
MAHARAJ KUMAR MAN VIJAY SINGH @ MANVIJAY SINGH

                                                                ... ... Petitioner/s
                                     Versus
State Of Bihar and Anr

                                       ... ... Opposite Party/s
======================================================
Appearance :
(In CRIMINAL MISCELLANEOUS No. 19374 of 2016)
For the Petitioner/s     : Mr. Rama Kant Sharma, Sr. Adv.
                           Mr.Lakshmi Kant Sharma
For the Opposite Party/s : Mr. Chittranjan Sinha, Sr. Adv.
                           Mr. Alok Kumar
                           Mr. Rajiv Shekhar
  For the State          : Mr.Nagendra Prasad, APP
(In CRIMINAL MISCELLANEOUS No. 42776 of 2013)
For the Petitioner/s     : Mr. A.B.Ojha, Sr. Adv.
                           Mr.Rashid Izhar
For the Opposite Party/s : Mr. Rama Kant Sharma, Sr. Adv.
For the State            : Mr.Uday Chand Prasad, APP
(In CRIMINAL MISCELLANEOUS No. 37087 of 2017)
For the Petitioner/s     : Mr. Rama Kant Sharma, Sr. Adv.
             Patna High Court CR. MISC. No.19374 of 2016(12) dt.17-02-2021
                                                        2/2




                                                     Mr.Lakshmi Kant Sharma
                   For the Opposite Party/s :        Mr. Alok Kumar
                                                     Mr. Rajiv Shekhar
                    For the State           :        Mr. Humayou Ahmad Khan, APP
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                                         ORAL ORDER

12   17-02-2021

Heard Mr. Rama Kant Sharma, learned senior counsel for the petitioner and Mr. Chitranjan Sinha, learned senior counsel for the opposite parties in Cr. Misc. No.19374 of 2016, Mr. Rama Kant Sharma, learned senior counsel for the petitioner and Mr. Alok Kumar, learned counsel for the opposite parties in Cr. Misc. No.37087 of 2017 and Mr. A.B.Ojha, learned senior counsel for the petitioner and Mr. Rama Kant Sharma, learned senior counsel for the opposite parties in Cr. Misc. No.42776 of 2013.

List these cases under the same heading on 18.02.2021 for further hearing.

(Prabhat Kumar Jha, J) Saurabh/-

U