Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The National Co-Operative Development Corporation Act, 1962 15. Directions by Central Government. In all matters including matters of policy, the Corporation shall be guided by such directions as may be given to it by the Central Government.
