Supreme Court - Daily Orders
Union Of India Through Its Secretary vs Sgt Girish Kumar And Ors. on 25 July, 2023
Bench: Abhay S. Oka, Sanjay Karol
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ITEM NO.32 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6820-6824/2018
UNION OF INDIA THROUGH ITS SECRETARY & ORS. Appellant(s)
VERSUS
SGT GIRISH KUMAR AND ORS. Respondent(s)
(IA No. 89368/2018 - STAY APPLICATION)
WITH
C.A. No. 8286-8287/2018 (XVII)
( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
101876/2018 ;FOR DELETING THE NAME OF PETITIONER/RESPONDENT ON IA
24660/2019;IA No. 24660/2019 - DELETING THE NAME OF
PETITIONER/RESPONDENT;IA No. 101876/2018 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 38420/2018 (XVII)
(IA No. 68722/2019 - CONDONATION OF DELAY IN FILING
IA No. 68723/2019 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS;IA No. 68724/2019 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT;IA No. 68720/2019 - LEAVE TO APPEAL U/S 31(1) OF
THE ARMED FORCES TRIBUNAL ACT, 2007)
C.A. No. 2515/2019 (XVII)
( IA No. 33843/2019 - EX-PARTE STAY
IA No. 33846/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 2165/2022 (XVII)
(IA No. 21131/2022 - CONDONATION OF DELAY IN FILING APPEAL)
Date : 25-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Praveen Kumar, Adv.
Mr. Naresh Kumar, AOR
Signature Not Verified
Mr. Pankaj Kumar, AOR
Digitally signed by
Indu Marwah
Date: 2023.07.28
09:58:18 IST
Reason: Mr. K M Nataraj, A.S.G.
Mr. R Bala, Sr. Adv.
Mr. Sanjay Kumar Tyagi, Adv.
Ms. Suhasini Sen, Adv.
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Mr. Anmol Chandan, Adv.
Ms. Vishakha, Adv.
Mr. Sachin Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
Dr. Harshvir Pratap Sharma, Sr. Adv.
Mr. A.k. Srivastava, Adv.
Mr. Raghvendra Upadhyay, Adv.
Mr. Akshu Jain, Adv.
Ms. Stuti Jain, Adv.
Mr. Tejas Patel, AOR
Mrs. Meera Kaura, Adv.
For Respondent(s) Mr. Arvind Kumar Sharma, AOR
Mr. Sudhanshu S. Pandey, Adv.
Mr. Abhishek R. Shukla, Adv.
Mr. Gaichangpou Gangmei, AOR
Ms. Jagrati Singh, AOR
Ms. Jagrati Singh, Adv.
Mr. Dr H. P. Sharma, Sr. Adv.
Mr. Brg A. K. Srivadtava, Adv.
Mr. Himanshu Bajpai, Adv.
UPON hearing the counsel the Court made the following
O R D E R
A letter has been circulated by the learned counsel appearing for the appellant(s) seeking adjournment on account of self illness. The matter is adjourned to 26.09.2023.
(INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)