Supreme Court - Daily Orders
Tri Star Hotels Pvt. Ltd vs Curo India Pvt. Ltd on 26 May, 2025
ITEM NO.38 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 23762/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 25-04-2023
IN RA NO. 48/2022 PASSED BY THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH]
TRI STAR HOTELS PVT. LTD. PETITIONER(S)
VERSUS
CURO INDIA PVT. LTD. & ORS. RESPONDENT(S)
Date : 26-05-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
(PARTIAL COURT WORKING DAYS BENCH)
For Petitioner(s): Mr. Vijay Gupta, Adv.
Mr. Nikhil Jain, AOR
Ms. Divya Jain, Adv.
For Respondent(s): Mr. Basava Prabhu S.patil, Sr. Adv.
Mr. Somiran Sharma, AOR
Mr. Arijeet Shukla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 11.08.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.05.26 16:51:34 IST Reason: