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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(e) in The Competition Commission of India (General) Regulations, 2009

(e)to serve copy of the information, reference, application or document along with the enclosures to the concerned parties including the Director General, within a reasonable time;