Supreme Court - Daily Orders
Pooja vs Abhijeet on 19 July, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.1605 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1543/2022
POOJA Petitioner(s)
VERSUS
ABHIJEET Respondent(s)
(FOR ADMISSION and I.R. and IA No.97867/2022-STAY APPLICATION and
IA No.97868/2022-EXEMPTION FROM FILING O.T. )
Date : 19-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Ms. Neela Gokhale, Adv.
Ms. Anannya Ghosh, Adv.
Mr. Kushal Choudhary, Adv.
Mr. Mohit Kumar Singh, Adv.
Mr. Sourav Singh, Adv.
Mr. M. Y. Deshmukh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be a stay of further proceedings in G and WC/1/2019 titled as “Abhijeet S/o Mahendra Agaraval vs. Smt. Pooja D/o Harimohan Goyal” pending in the Court of Family Court, Hubli, Dharwad.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.07.20 16:43:25 IST Reason: (ARUSHI SUNEJA) (KAMLESH RAWAT)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)