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Supreme Court - Daily Orders

Pooja vs Abhijeet on 19 July, 2022

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

      ITEM NO.1605                                 COURT NO.6                 SECTION XVI-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

      Transfer Petition(s)(Civil)                    No(s).   1543/2022

      POOJA                                                                  Petitioner(s)

                                                        VERSUS

      ABHIJEET                                                               Respondent(s)

      (FOR ADMISSION and I.R. and IA No.97867/2022-STAY APPLICATION and
      IA No.97868/2022-EXEMPTION FROM FILING O.T. )

      Date : 19-07-2022 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE J.K. MAHESHWARI


      For Petitioner(s)                   Ms.   Neela Gokhale, Adv.
                                          Ms.   Anannya Ghosh, Adv.
                                          Mr.   Kushal Choudhary, Adv.
                                          Mr.   Mohit Kumar Singh, Adv.
                                          Mr.   Sourav Singh, Adv.
                                          Mr.   M. Y. Deshmukh, AOR

      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

In the meantime, there shall be a stay of further proceedings in G and WC/1/2019 titled as “Abhijeet S/o Mahendra Agaraval vs. Smt. Pooja D/o Harimohan Goyal” pending in the Court of Family Court, Hubli, Dharwad.

Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.07.20 16:43:25 IST Reason:
      (ARUSHI SUNEJA)                                                      (KAMLESH RAWAT)
      SENIOR PERSONAL ASSISTANT                                           COURT MASTER (NSH)