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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4)(b) in The Orissa Zilla Parishad Act, 1991

(b)publish statistics or other informations relating to the various aspects of the regulation of the development activities of Grama Panchayats and Samitis in the district;