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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2) in The Coal Mines Regulations, 2011

(2)Save with the previous permission in writing of the Regional Inspector and subject to such conditions as, he may specify therein no gallery in a seam or section shall exceed three metres in height or 4.8 metres in width at any place,