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[Cites 0, Cited by 0] [Section 201(7)] [Section 201] [Entire Act]

Union of India - Subsection

Section 201(7)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)normal working of trains on the line for which block was taken, shall commence only after obtaining assurance from the supervisor as in clause (c) of the sub-rule (7) of the rule 201.