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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(3)The Chairman and Members shall be nominated by the Government on the recommendations of a three (3) members search committee appointed by the Government consisting of Members having special knowledge or practical experience in the field of Telugu language, literature and administration.