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State of Rajasthan - Section

Section 22 in The Rajasthan Brewery Rules, 1972

22. Excise Commissioner to appoint officer-in-charge of brewery.

- Every brewery shall be placed by the Excise Commissioner under the charge of an Excise Inspector to be designated as officer-in-charge of the brewery. The Excise Commissioner will, further, appoint such other officers of the Excise Department as he may deem fit to the charge of breweries. The pay of all such officers shall be met by the Government.