Himachal Pradesh High Court
Aas Mohammad Alias Aasu And Others vs . State Of Himachal Pradesh on 27 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Aas Mohammad alias Aasu and others Vs. State of Himachal Pradesh and others Cr. MMO No. 543 of 2022 .
27.06.2022 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioners.
M/s Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondent No. 1.
Notice. Mr. Dinesh Thakur, learned Additional Advocate General, accepts notice on behalf of respondent No. 1. Issue notice to respondents No. 2 to 4, returnable for 2nd August, 2022. Steps for service be taken within one week.
List for consideration on 2nd August, 2022.
(Ajay Mohan Goel) Judge June 27, 2022 (bhupender) ::: Downloaded on - 27/06/2022 20:04:50 :::CIS