Section 30(1)(c) in The Assam Excise Act, 2000

[Cites 0, Cited by 1] [Section 30(1)] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(1)(c) in The Assam Excise Act, 2000

(c)in the event of any breach by the holder thereof or by his servants, or by any one acting on his behalf, with his express or implied permission, of any of the terms of conditions of such licence, permit or pass, or

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State of Assam - Subsection

Section 30(1)(c) in The Assam Excise Act, 2000