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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(b) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(b)The notice shall be served on all persons appearing to be entitled to payment of the whole or any part of the unpaid compensation that was payable to the deceased intermediary and shall be published in the Official Gazette.