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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(b)“amenities” means basic and essential services including but not limited to roads, bridges, bypasses and underpasses, drainage, water supply, power supply and electrical installations, collection-treatment-discharge and disposal of institutional and township waste, buildings for accommodation, sanitary facilities, health facilities, education facilities, entertainment facilities, means of transport, disaster management, parks, green areas, gas pipeline, hospitality, recreation, industry, development of townships and institutional areas, measures required for safety or convenience of the devotees and such other facilities or services as the Ambaji Area Development and Pilgrimage Tourism Governance (AADPTG) Authority may specify;