Rajasthan High Court - Jaipur
Rajkumar Bairwa S/O Ramswaroop Bairwa vs State Of Rajasthan on 31 October, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13994/2022
Rajkumar Bairwa S/o Ramswaroop Bairwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 13541/2022 Rajesh Kumar Meena S/o Jagmal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13559/2022 Rakesh Choudhary S/o Shri Bhanwar Lal Choudhary
----Petitioner Versus Rajasthan Staff Selection Board
----Respondent S.B. Civil Writ Petition No. 13676/2022 Piyush Mittal S/o Shri Lalit Prakash Mittal
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13697/2022 Renuka D/o Rohitashwa Kumar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13710/2022 Chandresh Kumar Sharma S/o Mukesh Kumar Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13870/2022 Vivek Anand S/o Ram Narain Verma (Downloaded on 07/11/2022 at 09:06:50 PM) (2 of 14) [CW-13994/2022]
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13878/2022 Jitendra Khadoliya S/o Prahlad Khadoliya
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13881/2022 Anil Malav S/o Chandra Mohan Malav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13888/2022 Minesh Meena S/o Satya Narayan Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13889/2022 Rameshwar Nagar S/o Hemraj Nagar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13898/2022 Snehalata D/o Kurda Ram
----Petitioner Versus Rajasthan Staff Selection Board
----Respondent S.B. Civil Writ Petition No. 13909/2022 Yogesh Kumar S/o Shri Dalip Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13944/2022 (Downloaded on 07/11/2022 at 09:06:50 PM) (3 of 14) [CW-13994/2022] Narendra Meena S/o Shri Gabbar Singh Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14079/2022 Naresh Singh S/o Man Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14080/2022 Dinesh Kumawat S/o Nemi Chand Kumawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14088/2022 Dharmendra Singh Shaktawat S/o Shivpal Singh Shaktawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14095/2022 Hitesh Kumar Bainsla S/o Kailas Chand
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14096/2022 Udaybhan Choudhary S/o Kaptan Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14125/2022 Bindu Swami D/o Shri Jaichand Ram W/o Shri Rajesh Swami
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 07/11/2022 at 09:06:50 PM) (4 of 14) [CW-13994/2022] S.B. Civil Writ Petition No. 14135/2022 Govind Singh Baliwal S/o Banshidhar Jat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14136/2022 Vikas Kumar S/o Gangadhar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14137/2022 Nand Lal Choudhary S/o Dalu Ram Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14138/2022 Chatar Singh Gurjar S/o Raghuveer Singh Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14144/2022 Kuldeep Sharma S/o Shri Suresh Chand Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14170/2022 Reetu Sharma D/o Armniwas Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14182/2022 Manish Kumar Verma Son Of Shri Ratan Lal
----Petitioner Versus State Of Rajasthan (Downloaded on 07/11/2022 at 09:06:50 PM) (5 of 14) [CW-13994/2022]
----Respondent S.B. Civil Writ Petition No. 14183/2022 Navneet Kumar Meena S/o Chagan Lal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14186/2022 Sawai Singh Solanki S/o Durga Singh Solanki
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14224/2022 Saurabh Suman S/o Pyare Lal Suman
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14240/2022 Anand Kumar Sutrakar S/o Har Sahay Sutrakar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14275/2022 Ashish Sharma S/o Deendayal Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14276/2022 Rohitashv Saini S/o Panna Lal Saini
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14277/2022 Ajit Singh S/o Ratan Singh
----Petitioner Versus (Downloaded on 07/11/2022 at 09:06:50 PM) (6 of 14) [CW-13994/2022] The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14279/2022 Deependra Singh S/o Ranveer Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14282/2022 Himmat Singh Shekhawat S/o Ram Singh Shekhawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14302/2022 Vaibhav Sharma Son Of Vijay Kumar Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14311/2022 Deepak Mali S/o Bhagwan Shay
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14332/2022 Chhagana Kumari D/o Chhitar Mal Raigar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14335/2022 Gopal Sharma S/o Shri Prahlad Kumar Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14348/2022 Jitendra Bhirwa S/o Nanak Ram Bhirwa
----Petitioner (Downloaded on 07/11/2022 at 09:06:50 PM) (7 of 14) [CW-13994/2022] Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14357/2022 Varsha Kanwar Rao D/o Girdharsinghrao Urf Chawar Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14359/2022 Sourav Sharma S/o Nand Kishore Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14360/2022 Mahendra Kumar S/o Shri Shish Ram
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14365/2022 Jitendra Kumar Parsoya S/o Mangal Chand Parsoya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14370/2022 Bhim Singh Panwar S/o Shri Bhartendra Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14371/2022 Mayank Kumar Sharma S/o Murari Lal Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14375/2022 Ashok Kumar Gurjar S/o Harphool Gurjar (Downloaded on 07/11/2022 at 09:06:50 PM) (8 of 14) [CW-13994/2022]
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14382/2022 Kailash Chand Mewara S/o Babu Lal Mewara
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14383/2022 Ravi Kumar Rajora S/o Sh. Om Prakash Rajora
----Petitioner Versus Rajasthan Staff Selection Board
----Respondent S.B. Civil Writ Petition No. 14384/2022 Bharat Singh Rajawat S/o Mohan Singh Rajawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14387/2022 Rahul Choudhary S/o Ram Gopal Choudhary
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14395/2022 Rakesh Kumar Gurjar S/o Sukh Ram
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14403/2022 Pankaj Sharma S/o Shri Ramkishan Sharma
----Petitioner Versus Rajasthan Staff Selection Board
----Respondent S.B. Civil Writ Petition No. 14421/2022 (Downloaded on 07/11/2022 at 09:06:50 PM) (9 of 14) [CW-13994/2022] Naresh Kumar S/o Om Prakash Poonia
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14434/2022 Buddhi Prakash Gurjar S/o Ram Gopal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14494/2022 Rakesh Kumar Sharma S/o Kailash Chand Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14495/2022 Vijay Kumar Sharma S/o Lakshminarayan Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14496/2022 Vijay Singh Garhwal S/o Shishpal Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14503/2022 Jashmin D/o Mahender Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14514/2022 Rakesh Kumar Rana S/o Rameshwar Prasad Rana
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 07/11/2022 at 09:06:50 PM) (10 of 14) [CW-13994/2022] S.B. Civil Writ Petition No. 14526/2022 Ravinder Kumar S/o Babu Lal
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14550/2022 Vijay Singh S/o Kalu Singh Rathore
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14552/2022 Suresh Kumar Kadwa S/o Mohan Lal Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14574/2022 Praveen Sharma S/o Sharwan Lal Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14598/2022 Sajid Hussain S/o Mohammad Saleem Khan
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14613/2022 Sidharth Mahala S/o Prakash Chand Mahala
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14614/2022 Virendra Singh Rajawat S/o Gopal Singh Rajawat
----Petitioner Versus State Of Rajasthan (Downloaded on 07/11/2022 at 09:06:50 PM) (11 of 14) [CW-13994/2022]
----Respondent S.B. Civil Writ Petition No. 14618/2022 Budhi Prakash Meena S/o Gopal Lal Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14626/2022 Ameen Khan S/o Noor Mohammad
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14627/2022 Ravindra Singh S/o Sugan Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14628/2022 Pradyuman Singh Nathawat S/o Krishan Dev Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14629/2022 Suresh Kumar Meena S/o Mangal Chand Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14631/2022 Amit Kumar Jangir S/o Kailash Chand Jangir
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14641/2022 (Downloaded on 07/11/2022 at 09:06:50 PM) (12 of 14) [CW-13994/2022] Harphool Singh Yadav S/o Shaitan Mal Yadav
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14659/2022 Praveen Chotia S/o Shivbhagwan Chotia
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14660/2022 Rakesh Kumar Devanda S/o Ram Lal Devanda
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14661/2022 Marudhar Kanwar D/o Kishan Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14694/2022 Gaurav Sharma S/o Peeyush Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14737/2022 Pramod Kumar Meena S/o Babu Lal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14796/2022 Manoj Singh Shekhawat S/o Nirmal Singh
----Petitioner Versus (Downloaded on 07/11/2022 at 09:06:50 PM) (13 of 14) [CW-13994/2022] State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14870/2022 Mahesh Kumar S/o Banwari Lal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14913/2022 Lakshman Singh Dhaked S/o Lokendra Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15004/2022 Kuldeep Sharma S/o Hanuman Prasad Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15154/2022 Sunil Bhati S/o Nemichand
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15322/2022 Nikky Choudhary D/o Jagdish Prasad
----Petitioner Versus The State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Ram Pratap Saini Mr. Vigyan Shah Mr. Aamir Khan Dr. T.N. Sharma Mr. Prakash Chand Thakuriya Mr. Ajatshatru Mina For Respondent(s) : Mr. S.Zakawat Ali, AGC (Downloaded on 07/11/2022 at 09:06:50 PM) (14 of 14) [CW-13994/2022] HON'BLE MR. JUSTICE INDERJEET SINGH Order 31/10/2022 Counsel for the petitioners submitted that issue involved in these writ petitions is pending consideration at principal seat, Jodhpur.
In that view of the matter, list these matters on 17.11.2022.
In the meanwhile, the parties may exchange their pleadings.
(INDERJEET SINGH),J AARZOO ARORA /182-267 (Downloaded on 07/11/2022 at 09:06:50 PM) Powered by TCPDF (www.tcpdf.org)