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State of Odisha - Section

Section 31 in The Orissa Ayurvedic Medicine Act, 1960

31. Informations required of applicants for registration.

- Every person who applies to have his name entered in the registers must satisfy the Registrar that he is possessed of some degree, title or qualification specified in the Schedule; and he must inform the Registrar of the date on which he obtained the degree, title or qualification which entitled him to claim registration under this,Act, and shall furnish any further information required by the Registrar in order to enable such person to discharge the duties imposed upon him by or under this Act.