Calcutta High Court
M/S. Tuff Drilling Pvt. Ltd. & Ors vs Srei Infrastructure Pvt. Ltd. & Ors on 5 July, 2013
Author: I.P. Mukerji
Bench: I.P. Mukerji
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(Contempt
Original Side
Present :
The Hon'ble JusticeI.P. Mukerji
July 5,2013
CC 102 of 2011
GA 925 of 2011
AP 657 of 2009
M/s. Tuff Drilling Pvt. Ltd. & Ors.
Vs.
Srei Infrastructure Pvt. Ltd. & Ors.
Mr. S. Banerjee, Advocate for the alleged
contemnors/respondents
The Court :- No one presses this contempt application. Hence the Court takes no note of any alleged contempt.
This contempt application is disposed of with the above observation. All parties shall act on a signed photocopy of this order on usual undertakings.
(I.P. Mukerji, J.) ANC.