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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2)(e) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(e)under section 20, prescribing the period for which a Chairman or a Vice- Chairman shall hold office;
(el)under section 21 A, for prescribing the limit of the total amount of honorarium to be paid to the Chairman and Vice-Chairman of the Market Committee;