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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(b) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981

(b)all departmental disciplinary proceedings including appeals and revisions against part-time Village Officers, pending before any authority or Government on the date of the commencement of this Act shall abate.