Supreme Court - Daily Orders
M/S Rspl Ltd. vs Union Of India on 5 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.16 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s). 8350/2019
(Arising out of impugned final judgment and order dated 16-10-2018
in SCA No.22056/2017 passed by the High Court Of Gujarat At
Ahmedabad)
M/S RSPL LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.52383/2019-CONDONATION OF DELAY
IN FILING)
Date : 05-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. V. Lakshmikumaran, Adv.
Ms. Charanya Lakshmikumaran, Adv.
Mr. Aaditya Bhattacharya, Adv.
Mr. Manish Rastogi, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Punit Dutt Tyagi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application(s), if any, stands disposed of.
Signature Not Verified(ARJUN BISHT) Digitally signed by ARJUN BISHT Date: 2019.04.05 (RENU KAPOOR) COURT MASTER (SH) 17:42:21 IST Reason: BRANCH OFFICER