Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Karnataka - Subsection Section 15(2)(b) in Karnataka Khadi and Village Industries Act, 1956 (b)particulars of any work or undertaking which the Board proposes to organise during the next year for the purposes of carrying out its functions under this Act; and