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Union of India - Section

Section 7D in Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985

7D. Kit Allowance.

- Every Class-I Officer of the Corporation, on his transfer to any of the hill stations at which hill allowance is payable in terms of rule 7A of the said Rules, shall be paid a kit allowance of Rs.2,000/-.Provided that no kit allowance shall be payable if such Officer has drawn such allowance at any time earlier.