Section 4(ii) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

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State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(ii)one person from each of the Mandal Parishad concerned, who is a Zilla Parishad Territorial Constituency Member or a registered voter in the area of the respective Mandal Parishad and who is interested in the affairs relating to management of ferry, shall be nominated by the Mandal Parishad concerned: and

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State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000