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State of Punjab - Section

Section 6 in The Punjab Ice Price Control Act, 1968

6. Display of stock of ice and sale price thereof.

- Every person who sells or offers for sale ice to the public shall cause to be conspicuously displayed on a board to be maintained for this purpose as near to the place of business as possible in Punjabi language in Gurmukhi Script the price per kilogram or per quintal, as the case may be, at which he offers ice for sale.