Supreme Court - Daily Orders
Megha Ram vs State Of Rajasthan . on 24 January, 2014
d
ITEM NO.27 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).683/2014
(From the judgement and order dated 23/08/2013 in DBCWP No.13378/2012 of
The HIGH COURT OF RAJASTHAN AT JODHPUR)
MEGHA RAM Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim
relief and office report)
Date: 24/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Kapil Joshi, Adv.
Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List the matter on 27.01.2014.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |