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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(1)(j) in The Chhattisgarh Municipal Corporation Act, 1956

(j)constructing, altering and maintaining public streets, culverts and corporation boundary, markets, latrines, urinals, drains, sewers and providing public facilities for drinking water, watering public streets and places;